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[Cites 0, Cited by 0] [Section 23B(2)] [Section 23B] [Entire Act]

State of Gujarat - Subsection

Section 23B(2)(vi) in Sardar Patel University Act, 1955

(vi)to make proposals for the institution of professorships readerships, lectureships and other posts of teachers required by the University and for prescribing the duties and fixing the emoluments of such posts;