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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(xxviii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(xxviii)to exercise all powers of the University not otherwise provided for in the Act or the Statutes and all other powers which are requisite to give effect to the provisions of this Act or the Statutes.