Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200A] [Entire Act] State of Madhya Pradesh - Subsection Section 200A(1) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (1)The admissions in all classes shall be completed every year by the end of July, and this date shall not be extended beyond 12th August in any case.
