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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Mizoram - Subsection

Section 62(b) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(b)all persons interested in the objection, except such (if any) of them as have consented without protest to receive payment of the compensation awarded; and