Allahabad High Court
Suresh Chand Khattar And Others vs State Of U.P.And Others on 16 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 31486 of 2008 Petitioner :- Suresh Chand Khattar And Others Respondent :- State Of U.P.And Others Petitioner Counsel :- Anurag Pathak,Shashi Dhar Pandey Respondent Counsel :- Govt. Advocate Hon'ble Ashwani Kumar Singh,J.
Shri Santosh Shukla, learned counsel holding brief of Mr. Shashi Dhar Pandey, learned counsel for applicants states that the matter may be taken in the third week of August, 2010.
List in the third week of August, 2010.
Interim order, if any, granted earlier, is extended till the next date of listing.
Order Date :- 16.7.2010 kan