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Union of India - Section

Section 1 in The Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (Number of Posts and Conditions of Service) Rules, 2011

1. Short title and commencement.

(1)These Rules may be called the Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (number of posts and conditions of service) Rules, 2011.
(2)They shall come into on the date of their publication in the Official Gazette.