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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(6) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(6)Strategy for children who have been juveniles or have left special homes would be to help them return to normal life and adjust and adapt to their environment. There should be provision for vocational training of these children to enable them to sustain themselves through their own efforts.