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State of Tamilnadu - Section

Section 4 in Tamil Nadu Groundwater (Development and Management) Act, 2003

4. Conjunctive use of surface water and groundwater.

- Wherever it is feasible, conjunctive use of surface water and groundwater shall be undertaken to maximise beneficial use of the available water resources in the State. The Authority may identify and notify suitable areas for conjunctive use of surface water and groundwater to stabilise the existing use or to improve or increase the use of water.