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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(1)The term of office of Councillors elected at a general election shall be deemed to commence on the date of the first meeting of the Zilla Parishad.