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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)the number and weighted average exercise prices of share options for each of the following groups of options:
(i)outstanding at the beginning of the period;
(ii)granted during the period;
(iii)forfeited during the period;
(iv)exercised during the period;
(v)expired during the period;
(vi)outstanding at the end of the period; and
(vii)exercisable at the end of the period.