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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(1)(c) in Maharashtra Homoeopathic Practitioners' Act, 1960

(c)[* * * *] [Clauses (b) and (c) were deleted by Maharashtra 19 of 1988, Section 23(a).]