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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(xviii) in Pilikula Development Authority Act, 2018

(xviii)to provide an atmosphere to children to explore and discover and develop a sense of excitement in doing things by themselves. For achieving these objectives, establishing hobby centre and starting a Museum Bus;