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[Cites 0, Cited by 9] [Entire Act]

State of Bihar - Section

Section 14 in Bihar Shops & Establishments Act, 1953

14. [ Young person and women. ['Section 14' Substituted by Act 25 of 2007.]

- No young person or women shall be required or allowed to work whether as an employee or otherwise in any establishment to which this Act applies before 8 A.M. or after 10 p.m.]