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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(a) in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974

(a)has, without reasonable cause, failed to make"] the compulsory deposit within the time allowed under section 5, or