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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(k) in Shri Jagannath Temple Act, 1955

(k)one person representing the Maths and other institutions connected with the seva-puja or nitis of the Temple or any Hindu religious/ spiritual organization to be nominated by the State Government... member; and