Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8B] [Entire Act] State of West Bengal - Subsection Section 8B(1) in West Bengal Town and Country (Planning and Development) Act, 1979 (1)The Chief Minister of the State of West Bengal or a Minister nominated by the Chief Minister of West Bengal shall be the Chairperson.
