Section 88(2)(b) in Government of India Act, 1935

[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(b) in Government of India Act, 1935

(b)shall be subject to the provisions of this Act relating to the power of His Majesty to disallow Acts as if it were an Act of the Provincial Legislature assented to by the Governor ; and

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Union of India - Subsection

Section 88(2)(b) in Government of India Act, 1935