Section 46(2)(i) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(i)the manner in which the Board shall cause to be maintained proper books of accounts and other books under sub-section (1) of Section 31;

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