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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(a) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(a)Essential qualification. - A degree in Sowa-Rigpa from a University or College established by law or a statutory Board or Faculty or Examining Body of Indian Medicine or its equivalent.