Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Jharkhand - Subsection Section 118(b) in Bihar Education Code, 1961 (b)Only those Sub-Inspectors who are really capable and who have the necessary initiative, drive, and imagination should be deputed wherever necessary to work in the Junior Training Schools.
