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[Cites 0, Cited by 0] [Section 89A(2)] [Section 89A] [Entire Act]

State of Maharashtra - Subsection

Section 89A(2)(a) in The Maharashtra Co-Operative Societies Act, 1960

(a)to inspect the records and books of the accounts of any society and for that purpose he shall have, at all times, access to all the records and" books of accounts of the society; and