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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(d) in The West Bengal Factories (Welfare Officers) Rules, 1971

(d)to advise and assist the factory management regarding -
(i)display of abstracts of the labour laws and the notices under the Factories Act, 1948, the West Bengal Factories rules, 1958, the Payment of Wages Act, 1936, and the West Bengal Payment of Wages Rules, 1958 and
(ii)submission of all notices and periodical and yearly returns to Factory Inspector;