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[Cites 0, Cited by 0] [Section 190] [Entire Act]

State of West Bengal - Subsection

Section 190(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Where an endorsement is made by the State Transport Authority under rule 111 that authority shall forward to each of the State Transport Authorities in the other States information relating to the endorsement and to the vehicles to which the endorsement relates as per Schedule E11