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[Cites 0, Cited by 0] [Section 246(2)] [Section 246] [Entire Act]

State of Jharkhand - Subsection

Section 246(2)(a) in Criminal Court Rules of the High Court of Judicature at Patna

(a)Black and full or half sleeve jacket or blouse, white collar stiff or soft with white bands with Advocates' Gowns;