Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2)(b) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(b)a list of all local authorities vested with the administration of any or all the portion of the area of transmission or distribution or trading;