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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(2)If the name proposed by the owner is the same of similar to the name by which any other fishing boat has been previously registered at the port of registry, the register may require the owner to suggest some other name under which the fishing boat may be registered.