Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 10 November, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021, I.A. 13004/2021, I.A. 16453/2021, I.A.
16455/2021, I.A. 4234/2023 & I.A. 4583/2023
SOTKON SP SLU ..... Plaintiff
Through: Ms. Shwetasree Majumder, Ms.
Tanya Varma and Ms. Devyani Nath, Advs.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through: Ms. Ranu Purohit, Mr.
Pradhuman Gohil and Ms. Nidhi Mittal,
Advs. for D-2
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 10.11.2023 At request of learned Counsel for the plaintiff, re-notify on 29 November 2023.
C.HARI SHANKAR, J NOVEMBER 10, 2023 ar Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/11/2023 at 21:27:00