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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(ii) in Telangana Abolition of Inams Act, 1955

(ii)elsewhere in this Act means the date appointed by the Government under clause (b) of sub-section (3) of section 1;]