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State of Bihar - Section

Section 3 in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

3. Composition of the cadre.

- There will be posts of the following categories in the Institute: -
(i)Administrative Posts -
(a)Director- One Post
(b)Registrar - One Post
(c)Finance Officer- One Post Finance Officer may be selected amongst the officers of the Organized Account or Accounts Procedure/The Finance service of the State or Central Government.
(ii)Educational post. - Teachers and officers engaged in educational work such as Assistant Professor/Associate professor and Professor will come in the educational cadre and the following shall be included in this category:-
S.No. Name of Posts
(a) Assistant Professor
(b) Associate professor
(c) Professor
Pay scale of the Director/Teachers of the Institute shall be the same which may be sanctioned by the Finance Department, from time to time.
(iii)Non-teaching Posts. - All such officers and employees will come in the Nonteaching cadre who are not in the list of Teaching cadre. Their designations and their number will be determined by the state government, from time to time. Their pay scale will be fixed by the state government, from time to time.