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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Mohd. Akram @ Ajam vs The State Of Madhya Pradesh on 16 September, 2019

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

1 CRA-7438-2019 The High Court Of Madhya Pradesh CRA-7438-2019 (MOHD. AKRAM @ AJAM Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 16-09-2019 Let the default as pointed out by the office be cured within two weeks. List thereafter.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE Shub Digitally signed by SHUBHAM THAKKER Date: 20/09/2019 16:25:22