Madhya Pradesh High Court
Mohd. Akram @ Ajam vs The State Of Madhya Pradesh on 16 September, 2019
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRA-7438-2019 The High Court Of Madhya Pradesh CRA-7438-2019 (MOHD. AKRAM @ AJAM Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 16-09-2019 Let the default as pointed out by the office be cured within two weeks. List thereafter.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Shub Digitally signed by SHUBHAM THAKKER Date: 20/09/2019 16:25:22