Chattisgarh High Court
Smt. Monika Shrivastava vs State Of Chhattisgarh 73 Wps/4845/2018 ... on 10 September, 2018
HIGH COURT OF CHHATTISGARH AT BILASPUR
Order Sheet
Writ Petition (S) No. 4851 of 2018
Smt. Monika Shrivastava Vs. State of Chhattisgarh & Others
W.P.S. Nos. 4966/2018, 4886/2018, 5324/2018, 4849/2018, 4889/2018, 5269/2018, 4845/2018,
5057/2018, 5317/2018, 5122/2018, 5282/2018 & 5281/2018
10/09/2018List this case on 13.11.2018.
Sd/-
(P. Sam Koshy) JUDGE sharad