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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(1)(iii) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(iii)The Director of Estates, on request from an applicant for allotment of a lower type residence might allot to him a residence next below the type for which the applicant is eligible under SR 317-B-5 on the basis of his priority date for the same.