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NCT Delhi - Section

Section 93 in The Delhi Land Reforms Rules, 1954

93. Registers to be maintained by the Gaon Panchayat.

- The Gaon Panchayat shall maintain the following registers and records for the collection of land revenue assessed on the village and its remittance to headquarters :I. Bahikhata or Jamabandi giving the following details-Village...........Assessment circle............
(a)Serial number
(b)Name of tenure-holder
(c)Demand of each instalment.
(d)Collections:
(i)date of collection,
(ii)cash book number,
(ii)amount,
(e)Arrears at the close of the year.
(f)Remarks.
II. Cash book or Siaha giving the following details-Village............Assessment circle
(a)Serial Number
(b)Date of payment with number of receipt.
(c)Date of entry in bahikhata, and the serial number of bahikhata
(d)Name of payer
(e)Amount paid
(f)On what account (whether land revenue or other dues) and fasli year and instalment
(g)Remarks.
III. Receipt and counterfoil specifying the following particulars-Village.............Assessment circle..............Book No............Receipt No.............
(a)Date of Payment
(b)Name of payer
(c)Amount paid
(d)On what account (whether land revenue or other dues) and fasli year and instalment
(e)Whether in full of part payment.
IV. Register of remittance specifying the following particulars-Village.............Assessment circle......
(a)Date
(b)Balance in hand
(c)Amount received
(d)Total of (b) and (c)
(e)Amount paid into the bank through tehsil
(f)Date and number of Challan
(g)Balance in hand, if any
(h)Remarks.
V. Monthly statement of progress in collections giving the following informations-Village..............Assessment circle.......For the month of.........
(a) Demand Last year's arrears Current year's demand Total
(b) Collections During the previous monthDuring the current month Total
(c) Remittances to the Bank through During the previous month the TehsilDuring the currentmonth Total
(d) Balance  
(e) Remittance to the Bank through the Tehsil  
(f) Reasons, if collections are abnormally low.