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[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of West Bengal - Subsection

Section 27A(1)(a) in West Bengal Town and Country (Planning and Development) Act, 1979

(a)all Trustees of the Board of Kolkata Improvement Trust and and Kolkata Metropolitan Water all members or other persons constituting committees thereunder shall be deemed to have vacated their respective offices;