Supreme Court of India
Commissioner Of Income Tax (Exemption) vs Subros Educational Society on 20 September, 2021
Author: Vikram Nath
Bench: Vikram Nath
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION DIARY NO.15282/2021
IN
REVIEW PETITION DIARY NO.20745 OF 2020
IN
MISCELLANEOUS APPLICATION NO.941 OF 2018
IN
CIVIL APPEAL NO.5171 OF 2016
COMMISSIONER OF INCOME TAX (EXEMPTION) Petitioner
VERSUS
SUBROS EDUCATIONAL SOCIETY Respondent
O R D E R
Delay condoned.
The application for restoration of review petition is allowed.
.....................J. (VIKRAM NATH) New Delhi September 20, 2021 Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.09.23 17:27:04 IST Reason: