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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Gujarat - Subsection

Section 74(3) in The Hemchandracharya North Gujarat University Act, 1986

(3)Any member of any authority or body of the University shall cease to be a member on his being convicted by a Court of law of an offence which, in the opinion of the Executive Council, involves moral turpitude.