Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(3)(b) in The Maharashtra Tax on the Entry of Goods into Local Areas Act, 2002

(b)transferred the business in accordance with the provisions of sub-section (4) of section 19 of the Sales Tax Act, or