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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Maharashtra - Subsection

Section 83(2) in Maharashtra Housing and Area Development Act, 1976

(2)[* * *] [Sub-Section (2) was deleted by Maharashtra 16 of 1998, Section 2 (b), (w.e.f 15-5-1998.)]Explanation. - In this section "building" means building as a whole and not any part thereof or premises therein taken separately.