Supreme Court - Daily Orders
Security Printing&Minting Corp.Of ... vs Workmen,Thru.Gen.Secy Ofisp/Cnp St. on 11 April, 2014
:ITEM NO.202 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).5534/2011
(From the judgment and order dated 04/10/2010 in LPA
No.241/2010 in WP No.5400/1996 of the HIGH COURT OF BOMBAY)
SECURITY PRINTING & MINTING CORP. OF IND & ORS. Petitioner(s)
VERSUS
WORKMEN,THRU.GEN.SECY OF ISP/CNP ST.UNION
& ANR. Respondent(s)
(With prayer for interim relief and office report)
[FOR FINAL DISPOSAL]
Date: 11/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. P.S. Narsimha, Sr. Adv.
Mr. Madhu Sweta, Adv.
Mr. Saurabh Bindal, Adv.
Ms. Momota Devi Oinam, Adv.
For Respondent(s) Mr. Vinay Navare, Adv.
Mr. Keshav Ranjan, Adv.
Mr. Satyajeet Kumar, Adv.
Ms. Abha R. Sharma, Adv.
UPON hearing counsel the Court made the following
O R D E R
List for final disposal on a non-
miscellaneous day.
(VINOD LAKHINA) (INDU BALA KAPUR) COURT MASTER COURT MASTER