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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Mizoram - Subsection

Section 120(3) in Mizoram Cooperative Societies Act, 2006

(3)A bank registered as an insured bank with deposit Insurance Corporation created under Deposit Insurance and Credit Guarantee Corporation Act, 1969.Explanation. - A bank in order to be called a co-operative bank under sub-section (3) must fulfill the requirements stipulated under sub-section (I) and (2)