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Andhra Pradesh High Court - Amravati

B.Radhakrishna, vs The State Of Andhra Pradesh, on 3 January, 2024

iSHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARBAVAT
(SPECIAL ORNGINAL JURISDICTION)

WEDNESDAY, THE THIRD DAY OF JANUARY,
TWO THOUSAND ANG TWENTY FOUR
'PRESENT:
THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA
WRIT PETITION NO: 93634 OF 2023

Between
& Radhakrishna, S/o. Kandgiah, Aged about 80 years, Godladana Vilage Katairt
Mandal, SPSR Nellore District.

.  Petianer
AND
4, The state of Andhra Pradesh, Rep. By Hs grincinal Secretary. Finance
Department, Secretariat Buildings, Velagapud!, Amaravalhi.
=. The state of Andhra Pradesh, Rep. By Ne principal Secrafary, irngatian

Deparment, Secretariat Buddings, Vetagaped Amaravaihl,

The Chief Engineer, Mik nor Ktigation Oapartment, VHayawada, Krishna Disinel

The Superintendent Engineer, (irigation Circle} Vinar irigation works, Nellore,

SPSR Nettore District

Tre Executive Engineer AVR Dent}, Nellore North Daision, Kavall, SPAR

Nellore District,

aw

Oh

Respondents

WHEREAS the Petitioner above narned through his Advocate Mr. Lingala
Hazarathaiah, oreserted this Petition under Article 226 of the Constitution of india
praying that in the circumstances stated In the affidavit fled therewith, the High Court
nay bs pleased to issue a wrif of rnandamus or any other appropriate wrif or of reactan
declaring the actian of the Respondents js withholding the part payments for ihe work
executed by the petitiener under the scheme of NearuCnetivave the Crop
Temporary arrangements for supply of water from kavall canal (Ch O7.78 ats} to
Gudledona tank by pumping to save existing (right side} craps in Gudledona village In
KaligiriMandal of SPSR Nellore District th: rough Agreement No.283 DN / 3048-19 for
save payment an amoaunt of Re.3,16,907¢- including deposita with Interest 12% per
annum for the delayed amount to the petitioner in respect of the execution of above
mentioned all works forthwith:

AND WHEREAS the High Court upen perusing the petition and affidavit fled
herein and upon hearing the argumanis of Sri Lingala Hararathaiah, Advocate for the
Petitioner and of GP for Finance for Respondent No.1, directad issue of notice to the
Respondents herein i show cause as te why ihis WRIT PETITION should not be
admitted, .
You Viz!

}. The Principal Se

Secretariat Bullcings, Velagapudi, Amaravaihi.

2. The Principal Secretary, state of Andhrs Pradesh, Hrigation Denariment,
Secrataniat Buildings, Velagapudi, Amaravathi.
The Chief Engineer, Minor | yrigation Department, Vieyawada, Krishna District

oretary, slate of Andhra Pradesh, Finance Deparment,
.

ies és of he Superintendent Engineer, (irrigation Garcia), Miner irrigation works, Nellore, SR Nellore District. ve Engineer (ALR Gept}, Nellore North Division, Kaval, OFS don 1 8 be and pereny are di reacted ta shaw Advocate, as to why in the circumstan therewith (copy enclosed) this WRIT BET! (GOT 2624, an which date the oxse stands po THE COURT MADE THE FOLLOWING ORDER:

"Retice before admission, At request of the learned counsel for the respondents, for getting instructions, Hist the meatier on 10.04 2024 In the mation Hef."

STROE COPY! The Frincipal Secretary, state of Andhra Pradesh, Finance Depariment, Secretariat Bulfsings, Velagapud!, Amaravalht

2. Tre Prdncipal Secretary, slate of Andhra Pradesh, irrigation Department, 8 Secretariat Buildings, Velagapudi, Amaravaihi 4a The Chief Engineer, Minor 'irigation Be jaime layawada, Krishna District 4 The Supesntendent En gineer, (imigation Circle} " inor tig sation works, Nellore, SPSR Nellore District § The Executive Engineer QA\'R. Deol}, Nefiers North Division, Kavall, SPSR Naliore District. (Addresses Nos. 3 wo 8 hy SPEED POST - along ¥ "th a cay of pefifion and affidavit} 8, One CC ia SR]. LINGALA HASARATHAIAN Ac PUG)

7. Two CCs fo GP FOR FINANCE PLANNING (AP) High Gauri OF Andhra Prace ash. OUT]

8. One spare copy. A "O of Hf s certrtctctctct HIGH COURT NY J UNOU2D24 < x DATED WIST THE MATTER ON 10.09 29024 a ° NOTE NOTICE BEFORE ADMISSION Ned og oS 8 Chow oe] onl aes a og ee) ee = See SSE WS Sy Ss BSS