Andhra Pradesh High Court - Amravati
B.Radhakrishna, vs The State Of Andhra Pradesh, on 3 January, 2024
iSHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARBAVAT (SPECIAL ORNGINAL JURISDICTION) WEDNESDAY, THE THIRD DAY OF JANUARY, TWO THOUSAND ANG TWENTY FOUR 'PRESENT: THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA WRIT PETITION NO: 93634 OF 2023 Between & Radhakrishna, S/o. Kandgiah, Aged about 80 years, Godladana Vilage Katairt Mandal, SPSR Nellore District. . Petianer AND 4, The state of Andhra Pradesh, Rep. By Hs grincinal Secretary. Finance Department, Secretariat Buildings, Velagapud!, Amaravalhi. =. The state of Andhra Pradesh, Rep. By Ne principal Secrafary, irngatian Deparment, Secretariat Buddings, Vetagaped Amaravaihl, The Chief Engineer, Mik nor Ktigation Oapartment, VHayawada, Krishna Disinel The Superintendent Engineer, (irigation Circle} Vinar irigation works, Nellore, SPSR Nettore District Tre Executive Engineer AVR Dent}, Nellore North Daision, Kavall, SPAR Nellore District, aw Oh Respondents WHEREAS the Petitioner above narned through his Advocate Mr. Lingala Hazarathaiah, oreserted this Petition under Article 226 of the Constitution of india praying that in the circumstances stated In the affidavit fled therewith, the High Court nay bs pleased to issue a wrif of rnandamus or any other appropriate wrif or of reactan declaring the actian of the Respondents js withholding the part payments for ihe work executed by the petitiener under the scheme of NearuCnetivave the Crop Temporary arrangements for supply of water from kavall canal (Ch O7.78 ats} to Gudledona tank by pumping to save existing (right side} craps in Gudledona village In KaligiriMandal of SPSR Nellore District th: rough Agreement No.283 DN / 3048-19 for save payment an amoaunt of Re.3,16,907¢- including deposita with Interest 12% per annum for the delayed amount to the petitioner in respect of the execution of above mentioned all works forthwith: AND WHEREAS the High Court upen perusing the petition and affidavit fled herein and upon hearing the argumanis of Sri Lingala Hararathaiah, Advocate for the Petitioner and of GP for Finance for Respondent No.1, directad issue of notice to the Respondents herein i show cause as te why ihis WRIT PETITION should not be admitted, . You Viz! }. The Principal Se Secretariat Bullcings, Velagapudi, Amaravaihi. 2. The Principal Secretary, state of Andhrs Pradesh, Hrigation Denariment, Secrataniat Buildings, Velagapudi, Amaravathi. The Chief Engineer, Minor | yrigation Department, Vieyawada, Krishna District oretary, slate of Andhra Pradesh, Finance Deparment, .
ies és of he Superintendent Engineer, (irrigation Garcia), Miner irrigation works, Nellore, SR Nellore District. ve Engineer (ALR Gept}, Nellore North Division, Kaval, OFS don 1 8 be and pereny are di reacted ta shaw Advocate, as to why in the circumstan therewith (copy enclosed) this WRIT BET! (GOT 2624, an which date the oxse stands po THE COURT MADE THE FOLLOWING ORDER:
"Retice before admission, At request of the learned counsel for the respondents, for getting instructions, Hist the meatier on 10.04 2024 In the mation Hef."
STROE COPY! The Frincipal Secretary, state of Andhra Pradesh, Finance Depariment, Secretariat Bulfsings, Velagapud!, Amaravalht
2. Tre Prdncipal Secretary, slate of Andhra Pradesh, irrigation Department, 8 Secretariat Buildings, Velagapudi, Amaravaihi 4a The Chief Engineer, Minor 'irigation Be jaime layawada, Krishna District 4 The Supesntendent En gineer, (imigation Circle} " inor tig sation works, Nellore, SPSR Nellore District § The Executive Engineer QA\'R. Deol}, Nefiers North Division, Kavall, SPSR Naliore District. (Addresses Nos. 3 wo 8 hy SPEED POST - along ¥ "th a cay of pefifion and affidavit} 8, One CC ia SR]. LINGALA HASARATHAIAN Ac PUG)
7. Two CCs fo GP FOR FINANCE PLANNING (AP) High Gauri OF Andhra Prace ash. OUT]
8. One spare copy. A "O of Hf s certrtctctctct HIGH COURT NY J UNOU2D24 < x DATED WIST THE MATTER ON 10.09 29024 a ° NOTE NOTICE BEFORE ADMISSION Ned og oS 8 Chow oe] onl aes a og ee) ee = See SSE WS Sy Ss BSS