Punjab-Haryana High Court
United India Insurance Company Limited vs . Vikas And Others on 14 July, 2010
FAO No.1003 of 2007
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United India Insurance Company Limited Vs. Vikas and others Present: Mr. Vikas Mohan Gupta, Advocate with Ms. Sonal Datta, Advocate for the appellant.
Mr. S.P. Chahar, Advocate for the respondents.
***** For order see FAO No.1002 of 2007 (United India Insurance Company Limited Vs. Girwar Singh and others).
(K.KANNAN) JUDGE 14th July, 2010 sharmila