Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Meghalaya - Subsection Section 7(3) in The Meghalaya Police Act, 2010 (3)Appointment of officers at (1) and (2) above shall be made in accordance with the relevant provisions of relevant Rule or Law as the case maybe.
