Section 13(2)(b) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

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(b)to frame any scheme to develop any industrial area and undertake any development work in respect thereof, particularly in relation to-

(i)reclamation and improvement of land,

(ii)water supply,

(iii)drainage,

(iv)captive power generation and supply,

(v)roads,

(vi)transport and communication, and

(vii)housing accommodation;

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