Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 5 in The Air (Prevention and Control of Pollution) Assam Rules, 1991

5. Leave.

- The Chairman and Member-Secretary shall be entitled to such leave as is permissible to Class I Officer of the Government:Provided that the Chairman shall be the authority to grant casual leave to the Member-Secretary,