Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 360] [Entire Act] State of West Bengal - Subsection Section 360(a) in West Bengal Municipal Act, 1993 (a)require any person having charge of the corpse to carry the same to mortuary for being disposed of in accordance with law, or
