Supreme Court - Daily Orders
Union Of India vs Sudip Biswas on 31 August, 2021
Bench: Sanjay Kishan Kaul, Hrishikesh Roy, C.T. Ravikumar
ITEM NO.16 Court 6 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.12645-12646/2021
(Arising out of impugned final judgment and order dated 09-03-2021
in WPC No.1161/2018 09-03-2021 in WPC No.1162/2018 passed by the
High Court of Tripura at Agarthala)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
SUDIP BISWAS & ORS. ETC. Respondent(s)
Date : 31-08-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. K. M. Nataraj, ASG
Ms. Indira Bhakar, Adv.
Mr. Sharath Nambiar, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned orders. The special leave petition are dismissed. Pending applications, if any, stand disposed of.
(RASHMI DHYANI) (POONAM VAID)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.09.01
16:54:54 IST
Reason: