Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

Bengal Presidency - Subsection

Section 66(12) in The Calcutta Police Act, 1866

(12)Omitted.Affixing bills or otherwise defacing houses, etc.