Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(2)(d) in The Maharashtra Nurses Act, 1966 (d)such other expenses as are necessary for performing its duties and discharging its functions under this Act, or the rules or by-laws made thereunder.