Karnataka High Court
Mahadeva @ Madhu vs The Managing Director Ksrtc on 25 January, 2010
Bench: N.K.Patil, B.Sreenivase Gowda
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
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:PRESENT: Vx
THE HON'BLE MR. JUSTICE N.K. ' V 2
AND % V' 'A THE Iri0N'BLE MR. JUSTI CE "
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